LexASHIS KUMAR CHAKRABORTY
286 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 286 |
Disposal nature
| DISPOSED | 151 |
| DISMISSED | 72 |
| DISMISSED AS WITHDRAWN | 17 |
| DISMISSED AS NOT PRESSED | 13 |
| REJECTED | 11 |
| DISMISSED FOR DEFAULT | 8 |
| TRANSFERRED | 5 |
| ALLOWED | 4 |
Recent judgments
- KINDLE VENTURES PRIVATE LIMITED v. M/S. RAINMAKER WORLDWIDE INC. — Calcutta High Court (2021-01-29)
- GAUTAM ADHIKARI v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-28)
- SRI SRI KESHAB RAI JEW THAKUR AND ANOTHER v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-01-28)
- MERINT INDUSTRIAL INFRASTRUCTURE PRIVATE LIMITED v. NATIONAL INSTITUTE OF TECHNOLOGY, DURGAPUR — Calcutta High Court (2021-01-28)
- GYAN CHAND MANPURIA & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-28)
- MERINT INDUSTRIAL INFRASTRUCTURE PRIVATE LIMITED v. NATIONAL INSTITUTE OF TECHNOLOGY, DURGAPUR — Calcutta High Court (2021-01-28)
- MERINT INDUSTRIAL INFRASTRUCTURE PRIVATE LIMITED v. NATIONAL INSTITUTE OF TECHNOLOGY, DURGAPUR — Calcutta High Court (2021-01-28)
- GAUTAM KUMAR SEN v. KOLKATA MUNICIPAL CORPORATION — Calcutta High Court (2021-01-27)
- SUBIRENDRA NATH SINGHA ROY & ANR v. THE DIST MAGISTRATE , NADIA & ORS — Calcutta High Court (2021-01-27)
- TODI MINERALS PRIVATE LIMITED & ANR v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-01-27)