ARVIND SRIVASTAVA,. SUNIL DUTTA MISHRA

52 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• SURAJ PRASAD @ SURAJ SINGH v. STATE OF BIHAR — Patna High Court (2024-04-02)
• Nitish @ Nitish Kumar @ Nitish Yadav @ Birbal Yadav and Anr v. The State Of Bihar — Patna High Court (2024-04-02)
• Sanjay Khatik @ Manju Khatik v. The State Of Bihar — Patna High Court (2024-04-02)
• SUJEET KUMAR @ CHHOTANI v. The State of Bihar — Patna High Court (2024-04-02)
• Nirala Yadav @ Raja Ram Yadav v. The C. B. I.,new Delhi — Patna High Court (2024-04-02)
• SUSHIL YADAV v. THE STATE OF BIHAR — Patna High Court (2024-02-23)
• NARAYAN SAH and ORS v. STATE OF BIHAR — Patna High Court (2024-02-23)
• SUBODH YADAV v. The State of Bihar — Patna High Court (2024-02-23)
• CHHOTE LAL RAI v. THE STATE OF BIHAR — Patna High Court (2024-02-05)
• SHIVJEE SINGH v. STATE OF BIHAR — Patna High Court (2024-01-25)