ARVIND SRIVASTAVA,. HEMANT GUPTA

47 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Sanjay Rai v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• Sabir v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• ABUL KALAM v. THE STATE OF BIHAR and ORS — Patna High Court (2016-12-16)
• Mangal Prasad @ Mangal Prasad Singh v. Smt. Manju Devi — Patna High Court (2016-12-16)
• Anil Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• Sudhir Kumar Srivastava v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• The Bihar State Electricity Board and Ors v. Mithilesh Kumar — Patna High Court (2016-12-16)
• Kaushaleya Devi v. The Chairman, Bihar State Electricity Board and Ors — Patna High Court (2016-12-16)
• Meenu Kumari v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• Usha Kumari v. The State Of Bihar and Ors — Patna High Court (2016-12-16)