ARVIND SRIVASTAVA
16,181 recorded High Court judgment(s) · 2016–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 16181 |
Disposal nature
| ALLOWED | 10597 |
| BAIL GRANTED | 1739 |
| REJECTED | 1668 |
| WITHDRAWN | 1288 |
| DISPOSED | 521 |
| DISMISSED | 186 |
| D.F.D. FOR NON APPEARANCE | 129 |
| BAIL REJECTED | 29 |
Recent judgments
- ZAFIR ANSARI @ MOHAMMAD ZAFEER v. The State of Bihar — Patna High Court (2024-04-02)
- HAPPY SINGH v. THE STATE OF BIHAR — Patna High Court (2024-04-02)
- JIGARI MAHTO @ BAKESH KUMAR v. THE STATE OF BIHAR — Patna High Court (2024-04-01)
- Rohitash Kumar v. The State of Bihar — Patna High Court (2024-04-01)
- Md. Sajjad v. The State of Bihar — Patna High Court (2024-03-22)
- Shankar Ray v. The State of Bihar — Patna High Court (2024-03-22)
- GANESH SINGH v. THE STATE OF BIHAR — Patna High Court (2024-03-22)
- ANJU KUMARI v. THE STATE OF BIHAR — Patna High Court (2024-03-22)
- Rupesh Singh v. The State of Bihar — Patna High Court (2024-03-22)
- Ramesh Kumar @ Rakesh Yadav @ Rakesh Kumar v. The State of Bihar — Patna High Court (2024-03-21)
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