ARVIND SINGH SANGWAN,. JASGURPREET SINGH PURI

100 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• GOVERNMENT MEDICAL COLLEGE & HOSPITAL v. JAY KUMAR DWIVEDI & ORS — Punjab & Haryana High Court (2019-03-08)
• VIRENDER SINGH HOODA v. KULWANT KUMAR KALSAN AND ORS — Punjab & Haryana High Court (2018-12-19)
• CENTRAL BUREAU INVESTIGATION v. BIBI JAGIR KAUR & ORS — Punjab & Haryana High Court (2018-12-04)
• RAKESH KUMAR AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2018-10-29)
• VISHAVDEEP SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-26)
• ANANTDEEP SINGH v. HIGH COURT PUNJAB AND HARYANA AT CHD. & ANR. — Punjab & Haryana High Court (2018-10-25)
• RAJWINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-10-17)
• COL SATENDER MALIK v. SANDHYA MALIK AND ANR — Punjab & Haryana High Court (2018-10-16)
• RITU MEHTA v. UNION OF INDIA & OTHERS — Punjab & Haryana High Court (2018-10-10)
• SEEMA DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-09)