ARVIND SINGH SANGWAN,. ARCHANA PURI

36 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SARIKA AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-05-31)
• RUPINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-02)
• COURT ON ITS OWN MOTION v. BHUPINDER SINGH — Punjab & Haryana High Court (2018-04-25)
• NARESH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-20)
• VIRENDER @ SWAMI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-04-19)
• SUKHVINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-19)
• HARBANS SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-04-19)
• MUNNA v. STATE OF U.T.CHANDIGARH — Punjab & Haryana High Court (2018-04-19)
• RAJESH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-04)
• RAMPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-02)