ARVIND SINGH SANGWAN

40,853 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• DARSHNA DEVI AND ORS. v. RAJESH KHULLAR AND ANR. — Punjab & Haryana High Court (2024-07-24)
• RAJWANT KAUR v. ANGAD SINGH — Punjab & Haryana High Court (2023-10-20)
• AARTI DEVI v. SATISH KUMAR — Punjab & Haryana High Court (2023-10-20)
• ISHU PATHEJA v. GOPAL POPLI AND ANR — Punjab & Haryana High Court (2023-10-20)
• RAM SAROOP v. AJOY KUMAR SHARMA AND ANR — Punjab & Haryana High Court (2023-10-20)
• MEENAKSHI BAJAJ v. ANKUR BAJAJ — Punjab & Haryana High Court (2023-10-20)
• RICHA SHARMA v. JANKI DASS — Punjab & Haryana High Court (2023-10-20)
• SATWINDER SINGH v. MANDEEP SINGH SIDHU — Punjab & Haryana High Court (2023-10-19)
• RANBIR SINGH v. JAGDISH CHANDER AND ANOTHER — Punjab & Haryana High Court (2023-10-19)
• HARDIP SINGH v. ANURAG VERMA, IAS,PRINCIPAL SECY. AND ORS. — Punjab & Haryana High Court (2023-10-19)