ARVIND SINGH SANGWAN
83 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 83 |
Disposal nature
| Allowed/Partly Allowed on merits/Granted | 45 |
| Disposed off/Decided on merits | 26 |
| Dismissed on merits/Rejected | 8 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- RAMDEV v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECTT. LKO and ANR — Allahabad High Court (2024-12-06)
- SONU YADAV @ ATUL UTTAM v. STATE OF U.P. THRU. SECY. HOME CIVIL SECTT. UP LKO and ORS. — Allahabad High Court (2024-12-06)
- SHYAM SUNDER AGARWAL and ORS. v. STATE OF U.P. and ANR. — Allahabad High Court (2024-12-06)
- PUTTI LAL PANDEY v. STATE OF U.P. AND ANR. — Allahabad High Court (2024-12-06)
- RAM SAGAR AND 06 OTHERS v. STATE OF U.P. AND ANR. — Allahabad High Court (2024-12-06)
- RAJESH KUMAR v. STATE OF U.P. and ANR. — Allahabad High Court (2024-12-06)
- ASHISH KUMAR v. STATE OF U.P. AND ANR. — Allahabad High Court (2024-12-06)
- ASHOK KUMAR @ ASHOK KUMAR OJHA v. STATE OF U.P. — Allahabad High Court (2024-12-06)
- NARENDRA KUMAR v. THE STATE OF UP AND ANR. — Allahabad High Court (2024-12-05)
- CHHEDI LAL @ CHHEDI RAM v. STATE OF U.P AND ANR — Allahabad High Court (2024-12-05)
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