LexARVIND SINGH CHANDEL, RAJENDRA CHANDRA SINGH SAMANT
161 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 161 |
Disposal nature
| DISPOSED OFF | 67 |
| DISMISSED | 33 |
| ALLOWED | 26 |
| PARTLY ALLOWED | 19 |
| WITHDRAWN | 15 |
| ABATED | 1 |
Recent judgments
- SANTOSH MICCHA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- SMT. RUCHI CHANDRAKAR v. VISHNU KUMAR SINGH — Chhattisgarh High Court (2022-06-17)
- AVINASH FULE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-17)
- Gangaram and Ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2022-03-25)
- Santosh Sao v. The State Of Chhattisgarh — Chhattisgarh High Court (2022-03-25)
- Pardeshi Adholiya v. State Of Chhattisgarh — Chhattisgarh High Court (2022-03-17)
- Domar Yadav and Ors v. State Of Chhattisgarh — Chhattisgarh High Court (2022-03-17)
- Adeep Kumar Verma @ Tengana v. State Of Chhattisgarh — Chhattisgarh High Court (2022-03-17)
- Rajju Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2022-03-17)
- CLOUD RETAIL SOLUTIONS PVT LIMITED v. THRIVING KITCHEN PRIVATE LIMITED, — Chhattisgarh High Court (2022-03-17)