LexARVIND SINGH CHANDEL, PRITINKER DIWAKER
138 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 138 |
Disposal nature
| ALLOWED | 69 |
| DISMISSED | 35 |
| PARTLY ALLOWED | 18 |
| WITHDRAWN | 11 |
| ABATED | 4 |
| DISPOSED OFF | 1 |
Recent judgments
- MADARI @ ABRAR AHMAD and ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-26)
- SHAMEEM@SHAMEEMUDDIN v. STATE — Chhattisgarh High Court (2018-07-26)
- LAKHWANT SINGH GILL v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2018-07-26)
- SHARIFUDDIN v. STATE — Chhattisgarh High Court (2018-07-26)
- Farida @ Farid Ahmed v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-26)
- SUNIL BHALKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-26)
- RAYEESUDDIN @ BACHCHA PRADHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-26)
- Nasim @ Nasimuddin v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-26)
- Kariya @ Yashwant Patle v. State Of Chhattisgarh — Chhattisgarh High Court (2018-05-18)
- Assistant Commissioner v. Jindal Power Limited — Chhattisgarh High Court (2018-03-21)