LexARVIND SINGH CHANDEL, PRASHANT KUMAR MISHRA
269 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 269 |
Disposal nature
| ALLOWED | 132 |
| DISMISSED | 67 |
| DISPOSED OFF | 21 |
| NON PROSECUTION | 19 |
| WITHDRAWN | 14 |
| PARTLY ALLOWED | 7 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 5 |
| INFRUCTUOUS | 1 |
Recent judgments
- TUMEDHAWAJ SINGH v. SARASWATI GABEL — Chhattisgarh High Court (2020-02-27)
- RASIDA BANO (DIVORCED) v. MOHD. AMIN — Chhattisgarh High Court (2020-02-27)
- Mahesh Kumar Pandey v. Smt. Uma Pandey — Chhattisgarh High Court (2020-02-27)
- HANUMAN SINGH v. C.G. STATE POWER DISTRIBUTION COMPANY — Chhattisgarh High Court (2020-02-27)
- JITENDRA JAISWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-02-27)
- BHARATLAL SURYAVANSHI v. PRAKASH KESRI — Chhattisgarh High Court (2020-02-27)
- Smt. Rama Bai v. Smt. Gend Bai — Chhattisgarh High Court (2020-02-27)
- PREMPRAKASH SHRIVASTAVA v. DEVENDRA KUMAR NAYAK — Chhattisgarh High Court (2019-11-18)
- VIJAY KUMAR CHOUDHARY v. DEVENDRA KUMAR NAYAK — Chhattisgarh High Court (2019-11-18)
- SMT. VINITA RAI v. DR. C.R. DEKATE — Chhattisgarh High Court (2019-10-18)