ARVIND SINGH CHANDEL
1,010 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1010 |
Disposal nature
| DISPOSED | 275 |
| WITHDRAWN | 240 |
| ALLOWED | 158 |
| BAIL GRANTED | 148 |
| DISMISSED | 129 |
| D.F.D. FOR NON APPEARANCE | 19 |
| CONVERTED | 19 |
| BAIL REJECTED | 9 |
Recent judgments
- Ashwani Kumar v. The State of Bihar — Patna High Court (2025-08-29)
- Mrigendra Kumar Singh v. The State of Bihar — Patna High Court (2025-08-29)
- Anil Kumar Lal v. The State of Bihar — Patna High Court (2025-08-27)
- Kailash Prasad v. The State of Bihar — Patna High Court (2025-08-27)
- Nupul Kumari v. The State of Bihar — Patna High Court (2025-08-27)
- Mahendra Sharma v. The State of Bihar — Patna High Court (2025-08-20)
- Mohan Singh v. The State of Bihar — Patna High Court (2025-08-20)
- Niranjan Kumar Singh v. The State of Bihar — Patna High Court (2025-08-20)
- Gopal Swaroop v. The State of Bihar — Patna High Court (2025-08-20)
- Santosh Kumar v. The State of Bihar — Patna High Court (2025-08-20)
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