LexARVIND SINGH CHANDEL
126 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 126 |
Disposal nature
| DISMISSED | 42 |
| DISPOSED OFF | 39 |
| ALLOWED | 19 |
| WITHDRAWN | 15 |
| INFRUCTUOUS | 6 |
| NON PROSECUTION | 3 |
| PARTLY ALLOWED | 2 |
Recent judgments
- SANJAY MANIKPURI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-12-14)
- M/s AMBEY INDUSTRIES v. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED — Chhattisgarh High Court (2023-02-09)
- M/s AMBEY INDUSTRIES v. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED — Chhattisgarh High Court (2023-02-09)
- M/ S RISHI s VISHAL METALS PRIVATE LIMITED v. SOUTH EASTERN COALFIELDS LIMITED — Chhattisgarh High Court (2023-02-09)
- RAMKRISHNA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-09)
- M/S BHARTI AIRTEL LTD. v. BHILAI MUNICIPAL CORPORATION — Chhattisgarh High Court (2023-02-09)
- CHAKRADHAR SINGH v. S. E. C. L. — Chhattisgarh High Court (2023-02-09)
- NIKHIL TELAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-09)
- KOYLA KARMACHARI GRIH NIRMAN EVUM KALYAN SAHAKARI SAMITI MARYADIT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-02-09)
- HEERA LAL VERMA (Died) Through LRs- Smt. Belsiya Bai Verma v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-01-31)