ARVIND SINGH CHANDEL

12,511 recorded High Court judgment(s) · 2017–2024

Courts

Chhattisgarh High Court

12511

DISPOSED OFF	4106
ALLOWED	4016
WITHDRAWN	1899
DISMISSED	966
PARTLY ALLOWED	480
DISSMISS FOR DEFAULT/NON-PROSECUTION	239
INFRUCTUOUS	214
NON PROSECUTION	213

MANOJ SONI v. RAJENDRA KUMAR JHABAK — Chhattisgarh High Court (2024-05-09)
KRISHNA KUMAR BANSAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-07)
Raj Kumar v. Saroj Kashyap and Ors. — Chhattisgarh High Court (2024-05-05)
MOHAN LAL v. KU. LALITA — Chhattisgarh High Court (2024-05-02)
NARHAR SINGH KACHCHA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-05-02)
PROPRIETOR, KRISHNA AUTO RIDER PVT LTD v. RAMDEEL RAJWADE — Chhattisgarh High Court (2024-05-01)
CHANDAN SINGH CHANDRA (DIED) THROUGH LRS (1) RAJKUMAR CHANDRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-04-25)
KESHAR BAI v. HARISH GUPTA — Chhattisgarh High Court (2024-04-24)
SOUTH EASTERN COALFIELDS LIMITED v. DEEPAK KUMAR BHASKAR — Chhattisgarh High Court (2024-04-18)
NITISH RAI CHAUDHARY v. RAMSINGAR — Chhattisgarh High Court (2024-04-18)