LexARVIND KUMAR VERMA
1,040 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1040 |
Disposal nature
| DISMISSED | 509 |
| ALLOWED | 176 |
| DISPOSED OFF | 139 |
| WITHDRAWN | 119 |
| PARTLY ALLOWED | 65 |
| INFRUCTUOUS | 21 |
| REJECTED | 3 |
| ABATED | 3 |
Recent judgments
- JATIN KUMAR LAKHMANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- SMT. JAYANTI SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- MANISH MEGHWANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- VIKAS BAGHMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- SMT. SEEMA AGRAWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- SATISH JAGGI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-01)
- Satish Jaggi, v. STATE OF CHHATTISGARH. TH. CBI and ANR. — Chhattisgarh High Court (2026-04-01)
- CBI - CENTRAL BUREAU OF INVESTIGATION v. AMIT JOGI — Chhattisgarh High Court (2026-04-01)
- C.B.I. v. AMIT JOGI and ANOTHER — Chhattisgarh High Court (2026-03-24)
- CHHATTISGARH RAJYA GRAMIN BANK v. RAVINDRA KUMAR KUKREJA — Chhattisgarh High Court (2026-03-23)