LexARVIND KUMAR VERMA
9,129 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 9129 |
Disposal nature
| ALLOWED | 2569 |
| DISPOSED OFF | 2557 |
| DISMISSED | 1578 |
| PARTLY ALLOWED | 877 |
| WITHDRAWN | 687 |
| REJECTED | 366 |
| NON PROSECUTION | 221 |
| INFRUCTUOUS | 104 |
Recent judgments
- ALOK SHASTRI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- HEERALAL NISHAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- BHARAT AGARIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-06)
- DEVKUMAR KHUNTE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-05)
- ANISH MOHAMMAD @ ANIJ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-05)
- SMT. SAROJANI KHUNTE v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-05)
- LAL BABU KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-04-01)
- Rakesh Manikpuri v. State Of Chhattisgarh — Chhattisgarh High Court (2026-04-01)
- Dayashankar Gupta v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-31)
- PRADEEP KUMAR DAS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-03-31)