LexARVIND KUMAR TRIPATHI,SIDDHARTH
24 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 24 |
Disposal nature
| Disposed off/Decided on merits | 15 |
| Allowed/Partly Allowed on merits | 5 |
| Dismissed on merits | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SMT.ANEESHA AND 2 OTHERS v. IQBAL SINGH AND 2 OTHERS — Allahabad High Court (2018-02-16)
- RINKI @ SHEELA AND 2 OTHERS v. IQBAL SINGH AND 2 OTHERS — Allahabad High Court (2018-02-16)
- PRAMOD KUMAR SRIVASTAVA v. STATE OF U.P.THRU PRINCIPAL SECRETARY and ANR. — Allahabad High Court (2018-02-16)
- SMT. VANDANA PANDEY AND 2 ORS v. STATE OF U.P. AND 3 ORS — Allahabad High Court (2018-02-15)
- DR. OM PAL SINGH NIDAR v. STATE OF U.P. AND 5 ORS — Allahabad High Court (2018-02-15)
- GANGA PRASAD SINGH v. STATE OF U.P.and 2 ORS. — Allahabad High Court (2018-02-15)
- REGIONAL MANAGER U.P.TRANSPORT CORP.LTD. v. U.P.STATE PUBLIC SERVICE TRIBUNAL AND ANR. — Allahabad High Court (2018-02-15)
- bashishtha chaturvedi and another v. State of U.P. and 7 others — Allahabad High Court (2018-02-12)
- Jahar Singh v. State of U.P. and 5 others — Allahabad High Court (2018-02-12)
- kallu ram yadav v. State of U.P. and 5 others — Allahabad High Court (2018-02-12)