LexARVIND KUMAR TRIPATHI,SALIL KUMAR RAI
37 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 37 |
Disposal nature
| Disposed off/Decided on merits | 13 |
| Dismissed on merits | 13 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Allowed/Partly Allowed on merits | 5 |
| Dismiss | 1 |
Recent judgments
- DEVI PRASAD AND 2 OTHERS v. SRI RAM GENERAL INSURANCE COMPANY LTD. AND ANOTHER — Allahabad High Court (2018-03-06)
- ARJUN SINGH KATIYAR v. U.P.S.R.T.C. — Allahabad High Court (2018-03-06)
- Anmol Laghu Udyog v. Dakshinanshal Vidut Veteran Nigam and another — Allahabad High Court (2018-03-06)
- Smt. Lalti Devi v. State of U.P. and 4 others — Allahabad High Court (2018-03-06)
- Smt. Munjareen Khatoon @Minni v. State of U.P. and another — Allahabad High Court (2018-03-06)
- Irshad Ali v. State of U.P. and 2 others — Allahabad High Court (2018-03-06)
- M/s Pawan Putra Ice and Cold Storage v. State of U.P. and 4 others — Allahabad High Court (2018-03-06)
- Munnar Devi v. State of U.P. and 3 others — Allahabad High Court (2018-03-05)
- Dhananjay Shukla v. The Chief Judicial Magistrate Deoria and 2 others — Allahabad High Court (2018-03-05)
- Madhu Tyagi v. State of U.P. and 2 others — Allahabad High Court (2018-03-05)