ARVIND KUMAR,. SATISH KUMAR MITTAL

73 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• NARINDER KUMAR GUPTA AND ORS v. DIVISIONAL COMMISSIONER PATIALA AND ORS — Punjab & Haryana High Court (2011-11-03)
• BARU RAM AND ORS v. SUB-DIVISIONAL CANAL OFFICER AND ORS — Punjab & Haryana High Court (2011-11-03)
• NARESH KUMARI ETC. v. SOM RAJ AND ORS — Punjab & Haryana High Court (2011-10-19)
• PARAMJIT KAUR & ANR. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2011-10-14)
• PIARA SINGH AND ANR v. JAI SINGH AND ORS — Punjab & Haryana High Court (2011-10-13)
• LAKHA SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-29)
• JAGJIT SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-29)
• SUKHWINDER SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-09-29)
• SURESH CHAND v. CHIEF ADMINISTRATOR, HUDA AND ORS — Punjab & Haryana High Court (2011-09-28)
• PAWAN KUMAR v. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR — Punjab & Haryana High Court (2011-09-28)