ARVIND KUMAR,. S. NARANG

21 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• EXECUTIVE ENGINEER v. UMED SINGH AND ORS. — Punjab & Haryana High Court (2006-12-08)
• CHAIRMAN, CMC, CSD CANTEEN v. PROMILA — Punjab & Haryana High Court (2006-12-05)
• MAHARAJA AGARSAIN INS. OF MEDICAL v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-30)
• SAUDAGAR SINGH v. PRESIDING OFFICER & ORS. — Punjab & Haryana High Court (2006-11-17)
• ZORA SINGH v. PO, LC, LDH AND OTHERS — Punjab & Haryana High Court (2006-11-13)
• THE COMMISSIONER OF INCOME TAX v. M/S LAKHANI SALES CORP. — Punjab & Haryana High Court (2006-11-13)
• EXECUTIVE ENGINEER v. PRESIDING OFFICER LABOUR COURT & ANR. — Punjab & Haryana High Court (2006-11-10)
• MANISH KUMAR v. PRESIDING OFFICER & ANR. — Punjab & Haryana High Court (2006-11-10)
• PUNJAB URBAN PLANNING & DEV.AUTHORITY v. MANJIT SINGH ETC. — Punjab & Haryana High Court (2006-11-09)
• SURESH KUMAR v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-06)