ARVIND KUMAR MISHRA-I,VIPIN CHANDRA DIXIT

25 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	16
Dismiss other than merit(DD/Non Prosec./Abated)	5
Dismissed on merits	4

KULVEER SINGH AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-10-01)
CHANDRAKANT @ CHANDU @ CHANDRAJEET v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-01)
SATPAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
AJEET KUMAR v. State of U.P. AND 10 OTHERS — Allahabad High Court (2020-10-01)
ABID AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
SAFIYA BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-10-01)
SANJAY KUMAR v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2020-10-01)
YASEEN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-30)
SEEMA CHAUDHARY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-29)
RAJIYA BANO AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-29)