ARVIND KUMAR MISHRA-I,S.A.H. RIZVI
52 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 52 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 49 |
| Dismissed on merits | 3 |
Recent judgments
- SOM PAL v. STATE OF U.P. — Allahabad High Court (2021-07-13)
- SUNDER and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-07-13)
- LAKHNA v. STATE — Allahabad High Court (2021-07-13)
- KALLOO v. STATE — Allahabad High Court (2021-07-09)
- BHAGWAN SINGH v. STATE — Allahabad High Court (2021-07-08)
- BALAK RAM AND ANOTHER v. STATE — Allahabad High Court (2021-07-08)
- RAJESH and ANOTHER v. STATE — Allahabad High Court (2021-07-07)
- NANHE SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- JAWALA PRASAD and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- HARI SINGH @ HARIYA v. STATE — Allahabad High Court (2021-07-07)
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