ARVIND KUMAR MISHRA-I,MANISH MATHUR

933 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

933

Disposed off/Decided on merits	667
Dismiss other than merit(DD/Non Prosec./Abated)	184
Dismissed on merits/Rejected	66
Allowed/Partly Allowed on merits/Granted	13
Reference Disposed off	2
DISMISSED AS WITHDRAWN	1

JYOTI JAISWAL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-05-30)
SHIBBU KHAN v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-27)
HINA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME, UP CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-05-27)
SANGEETA AND ANOTHER v. STATE OF U.P THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2022-05-27)
AMIT KUMAR PAL AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-05-27)
HARIKESH KUMAR YADAV AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-27)
FIROZ KHAN v. STATE OF UP THRU. SECY. HOME CIVIL SECRTT. LKO AND OTHERS — Allahabad High Court (2022-05-27)
SMT. ROOP RANI SHUKLA ALIAS RAAT RANI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-05-27)
RASHMI VERMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHRES — Allahabad High Court (2022-05-27)
NAVNEET KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. UP GOVT. LKO. AND OTHERS — Allahabad High Court (2022-05-27)