ARVIND KUMAR MISHRA-I,. GAUTAM CHOWDHARY

105 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

105

Dismissed on merits	70
Dismiss other than merit(DD/Non Prosec./Abated)	28
Allowed/Partly Allowed on merits	6
Disposed off/Decided on merits	1

RAJA RAM v. STATE OF U.P. — Allahabad High Court (2020-07-13)
ACHHEY LAL v. STATE OF U.P. — Allahabad High Court (2020-07-13)
STATE OF U.P. v. SUKHBIR — Allahabad High Court (2020-03-17)
JAUHARI v. STATE OF U P — Allahabad High Court (2020-03-16)
RAM ABHILASH v. STATE — Allahabad High Court (2020-03-05)
RAM CHANDRA v. STATE — Allahabad High Court (2020-03-05)
CHANDRA PAL SINGH v. STATE — Allahabad High Court (2020-03-05)
STATE v. RAM ABHILAKH — Allahabad High Court (2020-03-05)
STATE OF U.P. v. RAM SINGH — Allahabad High Court (2020-03-05)
SARWAN KUMAR v. STATE — Allahabad High Court (2020-03-04)