LexARVIND KUMAR MISHRA-I
11,318 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 11318 |
Disposal nature
| Allowed/Partly Allowed on merits | 6327 |
| Disposed off/Decided on merits | 3639 |
| Dismissed on merits | 774 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 509 |
| DISMISSED AS WITHDRAWN | 29 |
| Cases not falling above | 14 |
| DISMISSED AS INFRUCTUOUS | 8 |
| (unspecified) | 7 |
Recent judgments
- Vishwa Kant Mishra v. Smt. Sulochana Mishra and 3 others — Allahabad High Court (2023-05-23)
- SHILPA SHARMA v. AMAN KUMAR SHARMA — Allahabad High Court (2023-05-23)
- M/S JAIN SIKANJI RESTAURANT PVT. LTD. v. SATISH KUMAR JAIN AND 2 OTHERS — Allahabad High Court (2023-05-23)
- SMT. SHWETA SINGH v. RAHUL RAGHAV — Allahabad High Court (2023-05-18)
- RAJNI ALIAS ANJANA v. JITENDRA KUMAR — Allahabad High Court (2023-05-17)
- DR. SMT. USHA YADAV v. dr amit yadav — Allahabad High Court (2023-05-11)
- DR. SMT. usha yadav v. dr amit yadav — Allahabad High Court (2023-05-11)
- SMT. ANANYA SRIVASTAVA v. VEDPRAKASH SRIVASTAVA — Allahabad High Court (2023-05-11)
- BASIC EDUCATION OFFICER AND 2 OTHERS v. SANDEEP PURI AND ANOTHER — Allahabad High Court (2023-05-11)
- SUNIL SHUKLA v. SHIKHA SHUKLA — Allahabad High Court (2023-05-11)