ARUP KUMAR GOSWAMI

53 recorded High Court judgment(s) · 2019–2021

Courts

Andhra Pradesh High Court

CLOSED NO COSTS	27
DISPOSED OF NO COSTS	12
DISMISSED	3
ALLOWED NO COSTS	3
DISMISSED AS NON PROSECUTION	3
WITHDRAWN	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

Kamarouthu Janikamma, v. M.Subrahmanyam, District collector, — Andhra Pradesh High Court (2021-10-08)
KEI RSOS PETROLIUM AND ENERGY PVT LTD v. M/S. R.A.K. CERAMICS (I) PVT LTD., — Andhra Pradesh High Court (2021-10-08)
K S R MARINE SERVISES PVT LTD v. DREDGING CORPORATION OF INDIA DREDGING HOUSE, — Andhra Pradesh High Court (2021-10-01)
CHETLAPAI RAMAKIOTI BHASKAR RAO v. M/S.SIMADRI SAIJI CONSTRUCTIONS PVT. LTD. AND ANOTHER — Andhra Pradesh High Court (2021-10-01)
M/s Global Agency v. Union of India — Andhra Pradesh High Court (2021-10-01)
V.B. Cold Storage Private Limited, v. Bajaj Allianz General Insurance Company Limited, — Andhra Pradesh High Court (2021-09-24)
HIMADRI SPECIAITY CHEMICALS LIMITED v. M/s. Rashtriya Ispat Nigam Limited — Andhra Pradesh High Court (2021-09-17)
GOVINDAPPA GUDDE v. State of Andhra Pradesh, — Andhra Pradesh High Court (2021-09-04)
Menta Mallikarjuna Rao, v. National Highways Authority of India, — Andhra Pradesh High Court (2021-08-27)
M/S.AMOOG CHEMICALS, COIMBATORE v. URANIUM CORPORATION OF INDIA LTD., YSR KADAPA DIST. — Andhra Pradesh High Court (2021-08-27)