ARUP KUMAR GOSWAMI

461 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SMT AFIYA KHATUN v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2019-05-22)
• IDBI BANK LIMITED AND 3 ORS. v. M/S. KAMAKSHI ISPAT PRIVATE LIMITED AND ANR — Gauhati High Court (2019-05-22)
• GITANJALI BORA DEKA v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2019-05-22)
• M/S ALOK TRADING COMPANY and ANR v. M/S YUVRAJ TEXTILES and ANR — Gauhati High Court (2019-05-22)
• SMTI JHARNA MANDAL v. HAREN CHANDRA GHOSH — Gauhati High Court (2019-05-22)
• M/S ALOK TRADING COMPANY and ANR, v. M/S YUVRAJ TEXTILES and ANR, — Gauhati High Court (2019-05-22)
• SANGITA DIBRUWAL v. SRI MRIDUL GOGOI — Gauhati High Court (2019-05-22)
• IDBI BANK LIMITED AND 3 ORS v. M/S KAMAKSHI ISPAT PRIVATE LIMITED AND ANR — Gauhati High Court (2019-05-22)
• M/S RAJLAKSHMI DRUGS v. THE NUMALIGARH REFINERY LIMITED AND 5 ORS — Gauhati High Court (2019-05-22)
• M/S NR EMPLOYEES CONSUMAR CO-OPERATIVE SOCIETY LTD (M/S NRECCSL) AND ANR v. THE NUMALIGARH REFINERY LTD AND 7 ORS — Gauhati High Court (2019-05-22)