ARUNA SURESH

191 recorded High Court judgment(s) · 2007–2018

Courts

Disposal nature

Recent judgments

• RITU ANSAL v. STATE & ANR — Delhi High Court (2018-03-14)
• BATLIBOI LTD. v. SUBHASH GUPTA — Delhi High Court (2017-05-23)
• D.T.C. v. SHAKEELA PARVEEN & ORS. — Delhi High Court (2012-11-01)
• M/S CARMEL OVERSEAS LTD v. STURDY INDUSTRIES LTD — Delhi High Court (2010-10-06)
• KRISHAN LAL KATHURIA v. AZAD SINGH — Delhi High Court (2010-09-24)
• LALIT KUMAR SETH v. S.R.SETH & ORS. — Delhi High Court (2010-09-23)
• M/S ESS AAR UNIVERSAL PVT. LTD. & ORS. v. SHRI GIRISH MEHRA — Delhi High Court (2010-09-20)
• PAWAN KUMAR GUPTA & ANR. v. SH MURARI LAL GUPTA FC+ — Delhi High Court (2010-08-27)
• VIRENDER KUMAR KANSOTIA v. GOURAV GOSSAIN & ORS — Delhi High Court (2010-08-25)
• SH. PARVEEN KUMAR v. SH. SHAILENDER AGGARWAL & ANOTHER — Delhi High Court (2010-07-27)