LexARUNA JAGADEESAN, M. JAICHANDREN
506 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 506 |
Disposal nature
| ALLOWED | 326 |
| DISMISSED | 67 |
| CLOSED | 50 |
| DISPOSED OF | 45 |
| WITHDRAWN DISMISSED | 13 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- PARJANA, F/A 25 YRS v. THE STATE OF TAMIL NADU, — Madras High Court (2015-03-25)
- A.ANANTHI v. THE STATE OF TAMIL NADU — Madras High Court (2015-03-25)
- MUNIYASAMY v. STATE OF TAMIL NADU — Madras High Court (2015-03-25)
- S.SARASU v. GOVERNMENT OF TAMIL NADU — Madras High Court (2015-03-25)
- V.VASANTHAVEL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-03-25)
- MANJU v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2015-03-25)
- TMT.K.LEELAVATHI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-03-25)
- KEMBARAJ v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-03-25)
- TMT.SUMATHI v. THE STATE OF TAMIL NADU — Madras High Court (2015-03-25)
- R.SELVAM @ ANBUSELVAM @ v. THE STATE OF TAMIL NADU — Madras High Court (2015-03-25)