LexARUNA JAGADEESAN
909 recorded High Court judgment(s) · 2009–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 909 |
Disposal nature
| ORDERED | 335 |
| ALLOWED | 187 |
| DISMISSED | 160 |
| DISPOSED OF | 123 |
| WITHDRAWN DISMISSED | 30 |
| PARTLY ALLOWED | 22 |
| DISMISSED AS WITHDRAWAL | 13 |
| CLOSED | 11 |
Recent judgments
- RAMASAMYGOUNDER v. RUKMANI — Madras High Court (2015-02-18)
- PADMAVATHY AMMAL v. G.BOOMINATHAN — Madras High Court (2015-02-18)
- DHARMARAJ v. T.K.BALAKRITTINAN — Madras High Court (2015-02-17)
- M/S.ROYAL SUNDARAM ALLIANCE v. S.ALAMELU, — Madras High Court (2015-02-12)
- P.PARAMESWARAN v. M.G.C.LEELAVATHI — Madras High Court (2015-02-12)
- R.MURUGESAN v. STATE BANK OF INDIA — Madras High Court (2015-02-12)
- KICM (MADRAS) LTD., v. R.RANGASMAY — Madras High Court (2015-02-09)
- NEW INDIA INSURANCE v. BADRINARAYANAN — Madras High Court (2015-02-09)
- KRISHANAMOORTHY v. KRISHNAN NAIDU — Madras High Court (2015-02-09)
- MANI ALIAS SATHIYAMOORTHI v. STATE REP BY — Madras High Court (2015-01-30)