ARUN R. PEDNEKER

9,403 recorded High Court judgment(s) · 2022–2026

Courts

Bombay High Court

9403

DISPOSED OFF	4715
Admitted/Allowed/Granted/Rule Absolute	1347
DELAY CONDONATED/REJECTED.	1309
APPLICATION ALLOWED	765
DISMISSED	561
Withdrawn	410
Disposed Off	88
PARTLY ALLOWED AND PARTLY DISMISSED	74

ARJUN SONIRAM SHINKAR AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2026-05-04)
National Highways Authority of India Through its Project Director Shivaji Vasant Pawar v. Nawab Kehbub Khatik and Another — Bombay High Court (2026-05-04)
NATIONAL HIGHWAYS AUTHORITY OF INDIA THRU. ITS POJECT DIRECTOR SHIVAJI V. PAWAR v. BHASKAR ONKAR MALI AND ANOTHER — Bombay High Court (2026-04-15)
ICCHARAM SHANKAR BHORTAKKE AND OTHERS v. THE SUB DIVISIONAL OFFICER FAIZPUR AND OTHERS — Bombay High Court (2025-12-24)
NANDKUMAR MUKUNDA PATIL AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-24)
POPAT KARBHARI DHUMAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
SAVITRIBAI SHANTARAM PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-12-24)
NAMDEV DATTARAO MORE AND ANOTHER v. ADDITIONAL DIVISIONAL COMMISSIONER AND OTHERS — Bombay High Court (2025-12-24)
Balaram s/o Adityaram Tolwani and anr v. Mahesh s/o Vishnu Tahelaramani — Bombay High Court (2025-12-24)
ICCHARAM SHANKAR BHORTAKKE AND OTHERS v. THE SUB DIVISIONAL OFFICER FAIZPUR AND OTHERS — Bombay High Court (2025-12-24)