ARUN R. PEDNEKER

103 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• KISHAN PRABHURAO SOLUNKE ALIAS PATIL v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• MANISHA SIDDHARTH BOBADE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• VIJAY RAGHUNATH ZANZANE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• RAJENDRA PUNDLIK SANDANSHIV v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• PATHAN SHAHNAWAZ KHAN MUKHTAR KHAN AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2025-03-21)
• NARAYAN DAMU BELDAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• KIRAN ASHOKRAO PAWAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-03-21)
• PANKAJ ANANDRAO GANDHARE v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-21)
• VIDYA MUNJARAO SHINDE UNDER GUARDIAN THROUGH HER FATHER MUNJARAO MADHAVRAO SHINDE v. THE STATE OF MAHARASHTRA THROUGH COMMISSIONER OF SPORTS AND YOUTH SERVICES AND OTHERS — Bombay High Court (2025-03-21)
• HAMID JABBAR KHAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-21)