ARUN PALLI,. VIKRAM AGGARWAL

1,794 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S DLF HOME DEVELOPERS LTD v. M/S ORRIS INFRASTRUCTURE PVT LTD — Punjab & Haryana High Court (2025-02-21)
• HARCHARAN SINGH PAUL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-02-21)
• JETHA SINGH v. CHIEF ADMINISTRATOR GREATER MOHALI AREA DEVELOPMENT AUTHORITY GMADA — Punjab & Haryana High Court (2025-02-14)
• PARSVNATH DEVELOPERS LTD v. BRIG. DEVENDRA SINGH YADAV AND OTHERS — Punjab & Haryana High Court (2025-01-20)
• VIJENDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-01-17)
• NAVINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-01-17)
• RATTAN SINGH ALIAS RATAN SINGH AND ANOTHER v. HARYANA SHEHRI VIKAS PRADHIKARAN AND OTHERS — Punjab & Haryana High Court (2025-01-17)
• M/S CAPITAL INVESTMENT SERVICE CENTRE v. UNION TERRITORY, CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2025-01-17)
• THE HOME SECRETARY CHANDIGARH ADMINISTRATION AND ANR v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2025-01-17)
• ZABIH TAILORS. v. THE UNION TERRITORY, CHANDIGARH & ORS — Punjab & Haryana High Court (2025-01-17)