ARUN PALLI,. SUDEEPTI SHARMA

1,381 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S S N ENVIROTECH PVT LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• SANJAY VIJH v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• VIDUSHI JAIN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• SANJAY MALHOTRA v. CENTRAL BOARD OF DIRECT TAXES AND ORS — Punjab & Haryana High Court (2025-04-09)
• SUMIT BANSAL v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• AKSHAT BATRA v. INCOME TAX OFFICER WARD 1(1) FARIDABAD AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• M/S K L JAGDISH CHANDER JAIN v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• SURINDER SINGH v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• RAJIV KUMAR MAHNA v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• PANKUSH MITTAL v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2025-04-09)