ARUN PALLI

10,441 recorded High Court judgment(s) · 2013–2025

Courts

Disposal nature

Recent judgments

• TARSEM CHAND BHARDWAJ v. PUNJAB AGRO INDUSTRIES CORPORATION AND ORS — Punjab & Haryana High Court (2025-05-14)
• GURMEET SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-01-23)
• LAKHWINDER SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2024-12-09)
• PREETI SOOD v. THE FINANCE DEPARTMENT STATE OF PUNJAB THROUGH ITS SECRETARY AND ORS — Punjab & Haryana High Court (2024-12-04)
• DARSHAN SINGH AND OTHERS v. FINANCIAL COMMISSIONER DEVELOPMENT AND OTHERS — Punjab & Haryana High Court (2024-11-19)
• SAUDAGAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2024-10-24)
• RAMESH CHAND GARG v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2024-10-22)
• BIR BAHADUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2024-10-14)
• LEHMBER SINGH v. STATE OF PB.ETC. — Punjab & Haryana High Court (2024-09-25)
• PARAMJIT v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-09-13)