ARUN PALLI,. ALOK JAIN

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RAJENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• AMRIT SAGAR MITTAL v. DEPUTY COMMISSIONER OF INCOME TAX HOSHIARPUR AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• COMMISSIONER OF INCOME TAX FARIDABAD v. M/S DLF INFO CITY DEVELOPERS CHENNAI LTD, GURGAON — Punjab & Haryana High Court (2025-02-19)
• ATUL KAKKAR v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• SAHIB SINGH v. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• AMRIT SAGAR MITTAL v. DEPUTY COMMISSIONER OF INCOME TAX, HOSHIARPUR AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• HARMESH KUMAR HUF v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• SHRUTIDAWAR v. INCOME TAX OFFICER WARD 1 PANIPAT AND ORS — Punjab & Haryana High Court (2025-02-19)
• DEEPAK MITTAL v. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, HOSHIARPUR, PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-19)
• COMMISSIONER OF INCOME TAX FARIDABAD v. M/S DLF INFO CITY DEVELOPERS CHENNAI LTD, GURGAON — Punjab & Haryana High Court (2025-02-19)