ARUN PALLI

5,195 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• SANDEEP KUMAR v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2023-10-13)
• PRINOOR SINGH GILL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-10-13)
• HARVINDER SINGH AND ANOTHER v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-10-13)
• SIMRANJEET SINGH MAAN v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-10-13)
• M/S KRISHNA BRICKS CENTRE v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-10-13)
• M/S SIDHI VINAYAK POWER AND INFRASTRUCTURE v. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS — Punjab & Haryana High Court (2023-10-12)
• BHARTIYA ELECTRIC PRESS PVT LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-10-12)
• MANINDER SINGH AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-10-12)
• DR RAJINDER SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-10-12)
• SANHIT POLYMER v. PUNJAB STATE CIVIL SUPPLIES CORP LTD AND ORS — Punjab & Haryana High Court (2023-10-11)