ARUN MONGA

658 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RINA DHAKA v. THE STATE (GNCT) DELHI AND ANR. — Delhi High Court (2025-10-15)
• SHYAM KUMAR CHOUDHARY v. THE STATE NCT OF DELHI AND ANR — Delhi High Court (2025-10-15)
• PUNEET PAUL v. THE STATE (GNCT), DELHI AND ANR. — Delhi High Court (2025-10-15)
• MONIKA DAGAR v. STATE NCT OF DELHI — Delhi High Court (2025-10-15)
• MOHAMMAD SHAHID KHAN v. STATE (GOVT. OF NCT OF DELHI) & ANR. — Delhi High Court (2025-10-14)
• SATISH KUMAR v. THE STATE NCT OF DELHI — Delhi High Court (2025-10-13)
• A P SAXENA v. STATE OF NCT OF DELHI & ANR. — Delhi High Court (2025-10-13)
• DEEPAK ALIAS GAURAV v. STATE NCT OF DELHI — Delhi High Court (2025-10-13)
• ASHUTOSH RANJAN v. STATE GOVT NCT OF DELHI & ANR. — Delhi High Court (2025-10-13)
• SARMAD v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2025-10-13)