ARUN MONGA

23,127 recorded High Court judgment(s) · 2014–2026

Courts

Disposal nature

Recent judgments

• MANDEEP SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-17)
• NOOR HUSSAIN AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-03-17)
• RAJENDER SINGH AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-17)
• PINTU AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-17)
• MONIKA AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-17)
• MAURDHAJ v. FINANCIAL COMMISSIONER AND OTHERS — Punjab & Haryana High Court (2025-09-23)
• HARJASNEET SINGH CHAHAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-02-09)
• SATNAM SINGH ALIAS HONEY v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-02-09)
• SALASO v. STATE OF HARYANA — Punjab & Haryana High Court (2023-10-30)
• PARMAL SINGH v. AMARDEEP KAUR BHULLAR — Punjab & Haryana High Court (2023-10-30)