LexARUN MONGA
5,877 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 5877 |
Disposal nature
| DISPOSED OF | 4159 |
| DISMISSED | 1102 |
| ALLOWED | 470 |
| WITHDRAWN | 122 |
| PARTLY ALLOWED | 7 |
| TRANSFERRED | 6 |
| DISPOSED BY NONPV | 4 |
| INTERM ORDER | 4 |
Recent judgments
- GOPESH CHAND MEENA v. STATE OF RAJ. AND ORS. — Rajasthan High Court (2026-05-25)
- PREMLATA KHANT v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-28)
- CHETAN PURI S/O PURMA PURI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-11-20)
- DHOOL SINGH AND ORS. v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2025-04-29)
- SUMESTA BHANBHOO v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2025-04-04)
- REKHA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-25)
- JORAWAR SINGH RAO v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-02-25)
- NIHAL CHAND SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-02-25)
- PAWAN KUMAR SANWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-25)
- BHOMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-20)