LexARUN MISHRA,SANGEET LODHA
69 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 69 |
Disposal nature
| PREMPTORY | 68 |
| (unspecified) | 1 |
Recent judgments
- HINDUSTAN ZINC LIMITED v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-11-09)
- STATE and ORS v. ISHWAR SOLANKI — Rajasthan High Court (2012-10-26)
- UNION OF INDIA and ORS v. DHANPAT SINGH — Rajasthan High Court (2012-10-26)
- STATE and ORS v. GAMBHIR SINGH and ANR — Rajasthan High Court (2012-10-26)
- STATE OF RAJ AND ORS v. JAI PRAKASH — Rajasthan High Court (2012-10-26)
- STATE and ORS v. VINOD KUMAR PANWAR — Rajasthan High Court (2012-10-26)
- KRISHI UPAJ MANDI SAMITI, SADULPUR v. ABID and ORS — Rajasthan High Court (2012-10-26)
- STATE and ORS v. PAHAD SINGH — Rajasthan High Court (2012-10-26)
- STATE OF RAJ AND ORS v. RAGHUVEER SINGH — Rajasthan High Court (2012-10-26)
- LAXMI DEVI and ORS v. STATE and ORS — Rajasthan High Court (2012-10-26)