LexARUN MISHRA,RAGHUVENDRA SINGH RATHORE
22 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 22 |
Disposal nature
| DISMISSED | 21 |
| DISPOSED OF | 1 |
Recent judgments
- SURENDER KAUSHIK v. R P S C AJMER andORS — Rajasthan High Court (2011-02-25)
- KAMAL SPONGE STEEL AND POWER v. UNION OF INDIA and ORS — Rajasthan High Court (2011-02-18)
- M/S KAMALJEET SIGNH AHLUWALIA v. UNION OF INDIA and ORS — Rajasthan High Court (2011-02-18)
- MAHATMA GANDHI SHIKSHA SAMIT v. NATIONAL COUNCIL FOR TEACHER E — Rajasthan High Court (2011-02-17)
- MAHATMA GANDHI SHIKSHA SAMITI v. NATIONAL COUNCIL FOR TEACHER E — Rajasthan High Court (2011-02-17)
- AJAY PAL YADAV v. U O I AND ORS — Rajasthan High Court (2011-02-02)
- CT/GD.BUDHA RAM 120BN CRPF v. U O I AND ORS — Rajasthan High Court (2011-02-02)
- MANJU KUMARI v. THE U O I and ORS — Rajasthan High Court (2011-02-02)
- MAHENDRA SINGH 63 BN CRPF v. U O I AND ORS — Rajasthan High Court (2011-02-02)
- JASWANT KOLI v. U O I AND ORS — Rajasthan High Court (2011-02-02)