ARUN MISHRA,PRASHANT KUMAR AGARWAL

30 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• KAMAL KISHORE SHARMA v. STATE OF RAJ and ORS — Rajasthan High Court (2012-02-03)
• STATE OF RAJ AND ORS v. VIDHYADHAR SHARMA — Rajasthan High Court (2012-02-03)
• STATE OF RAJ and ANR v. MOHAMMAD RAFIQ and ANR — Rajasthan High Court (2012-02-03)
• RAJ RAJYA VIDYUT PRASARAN v. SMT VIJAY KUMAR AND ORS — Rajasthan High Court (2012-02-03)
• RAJ RAJYA VIDYUT PRASARAN NIGA v. SHAMBHU DAYAL AND ORS — Rajasthan High Court (2012-02-03)
• DR M N KHAN v. CENTRAL ADMN TRIBUNAL AND ORS — Rajasthan High Court (2012-02-03)
• CITI FINANCIAL CONSUMER FIN v. VIJAY PAL JAKHAD AND ORS — Rajasthan High Court (2012-02-02)
• MADAN SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2012-02-02)
• RAM KARAN and ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2012-02-02)
• SHRI SURINDER NATH KAPOOR ANR v. INDIAN OVERSEAS BANK AND ORS — Rajasthan High Court (2012-02-02)