ARUN MISHRA,PRAKASH TATIA

308 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• JAIRUPARAM MALI v. STATE and ORS — Rajasthan High Court (2012-01-12)
• RAJ.HIGH COURT JODHPUR v. STATE and ORS. — Rajasthan High Court (2011-04-01)
• SACHIN MOTORS PVT. LTD. v. STATE and ORS — Rajasthan High Court (2011-01-21)
• BINANI CEMENT LTD. BINANIGRAM v. STATE OF RAJ. and ORS. — Rajasthan High Court (2011-01-21)
• M/S. BALAR FABRICS PVT. LTD., v. STATE OF RAJ. and ORS. — Rajasthan High Court (2011-01-21)
• GAIL INDIA LIMITED v. STATE and ORS. — Rajasthan High Court (2011-01-21)
• M/S. VANDANA PROCESSING HOUSE v. STATE OF RAJ. and ORS. — Rajasthan High Court (2011-01-21)
• STATE OF RAJ. v. DR.ZABAR SINGH SOLANKI and ORS. — Rajasthan High Court (2011-01-20)
• RAJ.AGRICULTURAL UNI.BIKANER v. DR.ZABAR SINGH SOLANKI and ORS — Rajasthan High Court (2011-01-20)
• SATNAM SINGH and ORS. v. STATE and ORS. — Rajasthan High Court (2011-01-20)