LexARUN MISHRA,NISHA GUPTA
21 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 21 |
Disposal nature
| DISMISSED | 12 |
| DISPOSED OF | 9 |
Recent judgments
- STATE OF RAJ and ORS v. M/S S M S INVESTMENT CORP AND ORS — Rajasthan High Court (2011-05-27)
- DR.SHUSHMA v. DR.RAJ MOHAN AIYAR — Rajasthan High Court (2011-05-27)
- DR SANJEEV DIXIT v. R P S C AJMER AND ANR — Rajasthan High Court (2011-05-27)
- BABU LAL YADAV and ORS v. STATE OF RAJ and ORS — Rajasthan High Court (2011-05-27)
- STATE OF RAJ AND ORS v. JAMEA HDYAT TRUST AND ORS — Rajasthan High Court (2011-05-27)
- KRISHNA MURARI MEENA v. R P S C AJMER and ANR — Rajasthan High Court (2011-05-27)
- STATE OF RAJ AND ORS v. M/S RIDHI SIDHI BUILTTCH PVT ORS — Rajasthan High Court (2011-05-27)
- STATE OF RAJ AND ORS v. HEMLATA DUBEY — Rajasthan High Court (2011-05-27)
- MOHAN SWAROOP SHARMA v. STATE OF RAJ AND ORS — Rajasthan High Court (2011-05-27)
- STATE OF RAJ AND ORS v. M/ S SMS INVESTMENT CORP AND ORS — Rajasthan High Court (2011-05-27)