ARUN MISHRA,NARENDRA KUMAR JAIN

893 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• CELLULAR OPERATORS ASSO ORS v. STATE LOCAL SELF DEPORS — Rajasthan High Court (2012-11-27)
• JUSTICE I S ISRANI RETDANR v. U O I DEP OF TELECOORS — Rajasthan High Court (2012-11-27)
• ASSOCIATION OF UNIFIED TELE ORS v. STATE LOCAL SELF DEP ORS — Rajasthan High Court (2012-11-27)
• PEARL GREEN ACRES OWNERS v. U O I MINISTRY OF TELECOMORS — Rajasthan High Court (2012-11-27)
• INDIAN RADIOLOGICAL AND IMAGING v. U O I MINISTRY OF HEALTH ANR — Rajasthan High Court (2012-11-26)
• COORDINATOR GOV COLLEGE v. BEENA BAI MEENA AND ANR — Rajasthan High Court (2012-11-26)
• VISHNU KUMAR AND ANR v. STATETRANSPORT DEPARTMENTORS — Rajasthan High Court (2012-11-26)
• HEERA LAL JAT v. R S R T C AND ORS — Rajasthan High Court (2012-11-26)
• SHIV PRAKASH MATHUR v. REGISTRAR COOP SOCI AND ORS — Rajasthan High Court (2012-11-26)
• SHAMBHU DAYAL SHARMA v. R S R T C AND ORS — Rajasthan High Court (2012-11-26)