ARUN MISHRA,MOHAMMAD RAFIQ

54 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• SATYA NARAIN v. COMPETENT AUTHADDL COMMISSIONER OF I T — Rajasthan High Court (2012-03-26)
• SAJAG UPBHOKTA SHAKTI v. L I C AND ORS — Rajasthan High Court (2011-03-28)
• MS SURMAI AND ORS v. DEBTS RECOVERY APPEL TRIBU ORS — Rajasthan High Court (2011-03-23)
• RAM CHANDRA SAHARAN v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-23)
• JAIPUR ZILA BHOOMI VIKAS BANK v. JUDGE LABOUR COURT I JAIPUR — Rajasthan High Court (2011-03-23)
• UNION OF INDIA AND ANR v. CENTRAL ADMI TRIBUNAL AND ORS — Rajasthan High Court (2011-03-23)
• CHANDRA SHUBHA YATRA COMPANY P v. UNION OF INDIA AND ORS — Rajasthan High Court (2011-03-23)
• JHABAR MAL YADAV v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-23)
• JAI SINGH v. STATE OF RAJ and ORS — Rajasthan High Court (2011-03-23)
• M/S MUKUNDGARH RESORTS ORS v. THE DISTRICT JUDGE JHUNJHUNU ORS — Rajasthan High Court (2011-03-17)