ARUN MISHRA,KAILASH CHANDRA JOSHI

397 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• HASTI DAL MILL v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-05-14)
• SHRI KARNI SURAJ RICE DAL MILL v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-05-14)
• ARIHANT UDHYOG v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-05-14)
• SUMITRA VISHNOI and ANR v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-05-03)
• MOHAMMAD SALIM and ORS. v. STATE and ANR — Rajasthan High Court (2012-05-03)
• KAMALA and ORS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2012-05-03)
• STATE OF RAJ. and ORS. v. SMT. INDER KANWAR — Rajasthan High Court (2012-05-03)
• SWARAN SINGH and ORS v. STATE and ANR — Rajasthan High Court (2012-05-03)
• SMT. PARVATI DEVI v. T. SRINIVASAN and ORS. — Rajasthan High Court (2012-05-03)
• KULDEEP BAGRECHA v. RAJ. TOURISM and DEVE. CORPN. LTD. and ORS — Rajasthan High Court (2012-05-02)