ARUN MISHRA

75 recorded High Court judgment(s) · 2010–2015

Courts

Disposal nature

Recent judgments

• BHAWANA CHOUDHARY v. UNIVERSITY OF RAJ AND ORS — Rajasthan High Court (2015-03-02)
• HEERA LAL v. TULSI RAM and ORS — Rajasthan High Court (2014-10-28)
• KESHARAM v. MOHANLAL and ORS — Rajasthan High Court (2014-10-28)
• SHRI ANIL KUMAR v. U O I AND ORS — Rajasthan High Court (2012-11-02)
• RITU BALA v. STATE and ORS. — Rajasthan High Court (2012-10-25)
• JHAMMAN LAL GUPTA v. STATE OF RAJ and ORS — Rajasthan High Court (2012-09-21)
• JITENDRA KUMAR MISHRA v. STATE OF RAJ and ORS — Rajasthan High Court (2012-09-21)
• LAXMI NARAYAN SHARMA AND ORS v. STATE OF RAJ and ORS — Rajasthan High Court (2012-09-21)
• SHYAM BIHARI v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2012-09-13)
• DR MADHU BALA v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2012-09-13)