ARUN MISHRA,BHAGWATI MAHESH

48 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• STATE OF RAJ AND ORS v. SATISH CHAND AGARWAL AND ORS — Rajasthan High Court (2012-05-31)
• MOHANI BAI AND ORS v. B O R AJMER AND ORS — Rajasthan High Court (2012-05-31)
• LAXMAN v. B O R AND ORS — Rajasthan High Court (2012-05-30)
• RETD AGRICULTURE EMPL OF AGRIL U v. SALLAUDEEN AHMED AND OTHERS — Rajasthan High Court (2012-05-30)
• STATE OF RAJ and ANR v. DR L N BALDUA and ORS — Rajasthan High Court (2012-05-19)
• RAJ FINANCIAL CORP andORS v. M/S MANISH CATTLE FEED INDU — Rajasthan High Court (2012-05-19)
• BHAGIRATH SHARMA v. R S R T C and ANR — Rajasthan High Court (2012-05-19)
• GOVERDHAN LAL BHATT v. THE JAIPUR CHAMBER OF COMMERCE — Rajasthan High Court (2012-05-19)
• SHRI KALYA v. C I T-III JAIPUR AND OTHERS — Rajasthan High Court (2012-05-19)
• DR SUMITA A JAIN v. DR RAJVEER ARYA AND ORS — Rajasthan High Court (2012-05-19)